Hari Ram vs State (2023:Rj-Jd:42012)
2023 Latest Caselaw 10386 Raj

Rajasthan High Court - Jodhpur

Hari Ram vs State (2023:Rj-Jd:42012) on 4 December, 2023

Author: Yogendra Kumar Purohit

Bench: Yogendra Kumar Purohit

[2023:RJ-JD:42012]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                S.B. Criminal Misc(Pet.) No. 4078/2018

1.       Vimla @ Bimla Devi Spouse/o Nandu Ram, Aged About 55
         Years, D/o Suwati Devi, R/o H.no.132, Village Barwa, Teh
         Siwani, Dist Hisar, Haryana.
2.       Kamla Devi Spouse/o Laxman Ram, Aged About 45 Years,
         419, Nani Bai Madala School Ke Pass, Ward No.1
3.       Rampal S/o Juwahra Ram, Aged About 62 Years, Salasar
4.       Mahesh Kumar S/o Nanda Ram, Aged About 52 Years,
         H.no.132, Village Barwa, Teh Bhiwani, Dist Hisar, Haryana
5.       Keshari Chand S/o Nanda Ram, Aged About 42 Years,
         H.no.132,   Village      Barwa,        Teh      Bhiwani,    Dist   Hisar,
         Haryana.
                                                                   ----Petitioners
                                    Versus
1.       State Of Rajasthan, Through Pp
2.       Chhatarsal Singh S/o Brij Lal Singh, Khariya Bara, Salasar
                                                                 ----Respondents
                              Connected With
                S.B. Criminal Misc(Pet.) No. 2748/2018
Hari Ram S/o Sh. Ramu Ram, Aged About 100 Years, R/o 201,
Naurangsar, Teh. Sujnagarh, Dist. Churu.
                                                                    ----Petitioner
                                    Versus
1.       State, Through Pp
2.       Chhatarsal Singh S/o Sh. Brij Lal Singh, R/o Khariya Bara,
         Salasar Churu
                                                                 ----Respondents


For Petitioner(s)         :     Mr. Pritam Solanki
For Respondent(s)         :     Mr. Laxman Solanki, PP
                                Mr. Mukesh Gehlot



     HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

[2023:RJ-JD:42012] (2 of 2) [CRLMP-4078/2018]

Judgment

04/12/2023

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(YOGENDRA KUMAR PUROHIT),J 448-449-mayank/-

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