Mahesh Gunpal vs State Of Rajasthan (2023:Rj-Jd:41814)
2023 Latest Caselaw 10374 Raj

Rajasthan High Court - Jodhpur

Mahesh Gunpal vs State Of Rajasthan (2023:Rj-Jd:41814) on 2 December, 2023

Author: Vijay Bishnoi

Bench: Vijay Bishnoi

                                   [2023:RJ-JD:41814]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                      S.B. Criminal Miscellaneous Bail Application No. 11312/2022

                                   Mahesh Gunpal S/o Shri Rana Ram, Aged About 23 Years, B/c
                                   Meghwal,        R/o   Meghwalo        Ka    Bass,      Shobhawato      Ki   Dhani,
                                   Chopasni Housing Board Police Station,jodhpur, District Jodhpur
                                   Metro. (Lodged In Central Jail, Jodhpur)
                                                                                                        ----Petitioner
                                                                         Versus
                                   State Of Rajasthan, Through Pp
                                                                                                      ----Respondent


                                   For Petitioner(s)           :     Mr. Sabir Khan
                                   For Respondent(s)           :     Mr. B. R. Bishnoi, PP



                                                   HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/12/2023

Learned Public Prosecutor has informed that since the trial

against the petitioner has already been concluded, this bail

application has rendered infructuous.

Accordingly, this bail application is dismissed as having

become infructuous.

(VIJAY BISHNOI),J 8-DivyaTak/-

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