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Smt. Rupo vs Keshar Singh (2023:Rj-Jd:24984)
2023 Latest Caselaw 5706 Raj

Citation : 2023 Latest Caselaw 5706 Raj
Judgement Date : 7 August, 2023

Rajasthan High Court - Jodhpur
Smt. Rupo vs Keshar Singh (2023:Rj-Jd:24984) on 7 August, 2023
Bench: Yogendra Kumar Purohit

[2023:RJ-JD:24984]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 1264/2023

Smt. Rupo W/o Late Shri Mahadan Singh, Aged About 74 Years, By Caste Rajput, R/o Village Poonam Nagar (Habur), Tehsil And District Jaisalmer.

----Appellant Versus

1. Keshar Singh S/o Binjraj Singh, B/c Rajput, R/o Village Poonam Nagar (Habur), Tehsil And District Jaisalmer.

2. Manak Singh S/o Late Shri Mahadan Singh, Aged About 60 Years, By Caste Rajput, R/o Village Poonam Nagar (Habur), Tehsil And District Jaisalmer.

3. Durg Singh S/o Late Shri Mahadan Singh, Aged About 44 Years, By Caste Rajput, R/o Village Poonam Nagar (Habur), Tehsil And District Jaisalmer.

                                                                    ----Respondents


For Appellant(s)              :    Mr. LD Khatri
For Respondent(s)             :    Mr. SM Parihar



HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

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[2023:RJ-JD:24984] (2 of 2) [CMA-1264/2023]

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(YOGENDRA KUMAR PUROHIT),J 11-S N LOHRA/-

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