Alok Kumar Bairwa S/O Shri Badri ... vs Shri Om Prakash Galhotra Director ...
2023 Latest Caselaw 3796 Raj/2

[2023:RJ-JP:18246]

          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                      BENCH AT JAIPUR

              S.B. Civil Contempt Petition No. 2213/2018

                                        In

                 S.B. Civil Writ Petition No.11615/2015

Alok Kumar Bairwa S/o Shri Badri Lal Bairwa, Aged About 31
Years, R/o Village Balwantpura, Post Khedla, Tehsil Sapotra,
District Karauli (Raj.)
                                                                  ----Petitioner
                                     Versus
1.        Shri Om Prakash Galhotra Director General Of Police,
          Rajasthan H.q. Lalkothi Sabji Mandi , Jaipur
2.        Shri Anand Sharma, Suprintendent Of Police District
          Jhalawar
3.        State Of Rajasthan Through Secretary, Department Of
          Home, Govt. Of Rajasthan, Secretariat, Jaipur
                                                ----Respondents-Contemnors

For Petitioner(s) : Mr. P.C. Yadav for Mr. Narpat Singh Shekhawat For Respondent(s) : Mr. Rajesh Maharshi, AAG with Mr. Udit Sharma

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

18/08/2023

In view of an interim order passed by the Hon'ble Supreme

Court of India in a SLP preferred by the respondents staying the

operation of the order dated 08.05.2018, contempt whereof is

alleged, learned counsel for the petitioner wants to withdraw this

contempt petition with liberty to get it revived if the need so

arises.

The prayer is not opposed by the learned counsel for the

respondents.

[2023:RJ-JP:18246] (2 of 2) [CCP-2213/2018]

In view thereof, this contempt petition is dismissed as

withdrawn with liberty as aforesaid.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/27

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