Smt.Veer Mati vs Ajay Singh And Ors. ...
2023 Latest Caselaw 3621 Raj/2

                                   [2023:RJ-JP:17799]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 50/2013

                                                                              In

                                                        S.B. Civil Misc. Appeal No.945/1994

                                   Smt.Veermati wife of Shri Ajay Singh, Aged about 45 years,
                                   resident of Village Gobra, Tehsil Sadabad, District Mathura, (U.P.)
                                                                                                       ----Petitioner
                                                                          Versus
                                   Ajay Singh son of Shri Charan Singh Jat, Village Sihi, Sub-Tehsil
                                   Kumher, District Bharatpur (Rajasthan)
                                                                                      ----Respondent-Contemnors

For Petitioner(s) : Mr. T.L. Pandey For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

16/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/32

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