Citation : 2023 Latest Caselaw 3452 Raj/2
Judgement Date : 11 August, 2023
[2023:RJ-JP:17572]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 7126/2017
1. Shri Durga Oil Mill Through Proprietor Inder Singh, Plot
No. 25, Vishnu Nagar, Near Shiv Nagar, Benad Road, Dadi
Ka Phatak, Jhotwara, Jaipur
2. Inder Singh Through Proprietor Firm Shri Durga Oil Mills,
Plot No. 25, Vishnu Nagar, Near Shiv Nagar, Benad Road,
Dadi Ka Phatak, Jhotwara, Jaipur
----Petitioners
Versus
Firm Ramdhan Kanhaiyalal Rawat Through Proprietor
Geegraj Rawat S/o Kanhaiyalal Rawat, Shop No. 85, New
Grain Mandi Chomu, District Jaipur.
----Respondent
For Petitioner(s) : None present For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
11/08/2023
No one has put in appearance on behalf of the petitioners in
the second round also.
Therefore, the present writ petition is dismissed for non-
prosecution.
Since the main petition has been dismissed for non-
prosecution, the stay application and all other pending
application/s, if any, also stands dismissed.
(GANESH RAM MEENA),J
ARTI SHARMA /8
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