Nasreen Bano D/O Shri Jakir W/O ... vs State Of Rajasthan
2023 Latest Caselaw 3085 Raj/2

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

     S.B. Criminal Miscellaneous (Petition) No.
                        9930/2022

1.   Nasreen Bano D/o Shri Jakir W/o Fareed
     Khan, Aged About 30 Years, R/o 254, Gali No.
     3, Galta Gate, Kachchi Basti, Jaipur (Raj). At
     Present Residing At (Raj).
2.   Faruk S/o Shri Aslam, Aged About 33 Years,
     R/o 314, Bhaiso Walon Ka Mohalla, Kashyap
     Marg, Jaipur (Raj).
                                                     ----Petitioners
                            Versus
1.   State Of Rajasthan, Through Secretary, Home
     Department, Govt. Of Rajasthan, Secretariat,
     Jaipur.
2.   Superintendent Of Police, Jaipur.
3.   S.h.o,    Police    Station       Galta         Gate,    District
     Jaipur.
4.   Abdul Rasheed S/o Shri Gafoor Khan, R/o
     254, Gali No. 3, Galta Gate, Kachchi Basti,
     Jaipur (Raj).
5.   Abdul Fareed S/o Shri Abdul Rasheed, R/o
     254, Gali No. 3, Galta Gate, Kachchi Basti,
     Jaipur (Raj).
6.   Imran S/o Ramjani Khan, R/o 254, Gali No. 3,
     Galta Gate, Kachchi Basti, Jaipur (Raj).
7.   Nisar S/o Naseer Mohammad, R/o H.n. 2014,
     Manodarpura Kachchi Basti, Jagatpura, Jaipur.
8.   Mohd.     Faisal     S/o     Nisar,     R/o       H.n.    2014,
     Manodarpura Kachchi Basti, Jagatpura, Jaipur.
9.   Shareef S/o Gulam Nabi, R/o Namak Mandi,
     Kishanpol Bazar, Ajmeri Gate, Jaipur.
                                               ----Respondents

(2 of 2) [CRLMP-9930/2022]

For Petitioner(s) : None For : Mr. C.G. Chopra, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

03/08/2023

No one is present on behalf of petitioners even

in second round.

In view of above, the criminal misc. petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /270

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