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Pooja Patnecha vs State Of Rajasthan ...
2023 Latest Caselaw 3491 Raj

Citation : 2023 Latest Caselaw 3491 Raj
Judgement Date : 24 April, 2023

Rajasthan High Court - Jodhpur
Pooja Patnecha vs State Of Rajasthan ... on 24 April, 2023
Bench: Vinit Kumar Mathur

[2023/RJJD/011589]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 3881/2023

Pooja Patnecha W/o Late Shri Sanjay Patnecha, Aged About 44 Years, R/o 169, Ganga Vihar, Sector 2, Kudi Bhagtasni, Housing Board, Jodhpur, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Secretary, School Education, Secretariat, Jaipur.

2. Director, Secondary Education, Rajasthan, Bikaner.

----Respondents

For Petitioner(s) : Mr. Hemant Shrimali For Respondent(s) : Mr. Vishal Jangid & Mr. Hemant Choudhary, GC

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

24/04/2023

Learned counsel for the petitioner submits that the

controversy involved in the present case is squarely covered by a

judgment rendered by this Court in S.B.Civil Writ Petition

No.2555/2023 (Sunita Kalwa & Anr. vs. State of Rajasthan & Anr.).

For the self same reason, the present writ petition is also

allowed in terms of the order passed by this Court in Sunita Kalwa

(supra).

(VINIT KUMAR MATHUR),J 42-SanjayS/-

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