Birbal Ram vs Ramu Soni (2023/Rjjd/010599)
2023 Latest Caselaw 3173 Raj

[2023/RJJD/010599]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Crml Leave To Appeal No. 260/2022

Birbal Ram S/o Sh. Kishan Ram Meghwal, Aged About 45 Years, R/o 156 Nagauri Colony, Ssb Road, Sri Ganganagar , Raj.

----Appellant Versus Ramu Soni S/o Babulal Soni, R/o Nagauri Colony, Near Kali Mata Mandir, Ssb Road, Sri Ganganagar At Present Residing At Shivaji Nagar Second, Behind Ssb Office (Chak 3 E Chotti) Sri Ganganagar, Raj.

----Respondent

For Appellant(s) : Mr. Abdul Kadir For Respondent(s) : None present

HON'BLE MR. JUSTICE FARJAND ALI

Order

18/04/2023

Service is complete. However, no one is present on

behalf of the respondent.

Upon consideration of the grounds mentioned in the

memo of leave to appeal application, it is deemed appropriate to

allow the petitioner to move an appeal against the impugned

judgment.

Accordingly, the instant leave to appeal application is

allowed. The memo of leave to appeal application shall be treated

and registered as an appeal.

Office to proceed.

(FARJAND ALI),J 79-Pramod/-

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