Kishore Singh Adopted Son Of ... vs Ram Singh Son Of Late Ugam Singh
2022 Latest Caselaw 6507 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil First Appeal No. 596/2022

                                   Kishore Singh Adopted Son Of Shyoji Singh
                                                                                                      ----Appellant
                                                                      Versus
                                   Ram Singh Son Of Late Ugam Singh & ors.
                                                                                                   ----Respondents

For Appellant(s) : Mr. Amit Singh Shekhawat For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

30/09/2022

Appellant-plaintiff has preferred the first appeal assailing the

judgment and decree dated 01.09.2022, whereby and whereunder

plaintiff's suit for permanent injunction has been dismissed.

Heard.

Admit.

Issue notice to respondents.

Record of trial court be summoned.

In the meanwhile, respondents are restrained not to further

alienate the suit property.

(SUDESH BANSAL),J

SACHIN/25

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