Principal Commissioner Of Income ... vs Shri Ram Gopal Sarraf
2022 Latest Caselaw 6502 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                        D.B. Income Tax Appeal No. 24/2022

                                       Principal Commissioner Of Income Tax,
                                                                                                          ----Appellant
                                                                           Versus
                                       Shri Ram Gopal Sarraf
                                                                                                        ----Respondent

For Appellant(s) : Mr. N.S. Bhati Advocate on behalf of Mr. Anuroop Singhi Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

30/09/2022

Learned counsel for the appellant prays for two weeks time.

Prayer is allowed.

Matter be listed after two weeks.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-22

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