Om Maheshwari S/O Shri Gopi Chand ... vs Income Tax Officer
2022 Latest Caselaw 6459 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                         D.B. Civil Writ Petition No. 5976/2022

                                      Om Maheshwari
                                                                                                            ----Petitioner
                                                                            Versus
                                      Income Tax Officer & Anr.
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Gunjan Pathak Advocate. For Respondent(s) : Mr. Anuroop Singhi Advocate assisted by Mr. N.S. Bhati Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

29/09/2022

Status quo as it exists today shall be maintained by the

parties.

Matter be listed after four weeks.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-79

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