Vaibhav Global Limited vs Union Of India
2022 Latest Caselaw 6450 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                        D.B. Civil Writ Petition No. 4465/2021

                                       Vaibhav Global Limited
                                                                                                           ----Petitioner
                                                                           Versus
                                       Union Of India & Ors.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Rajat Sharma Advocate on behalf of Mr. Sanjay Jhanwar, Senior Advocate.

For Respondent(s) : Mr. Kinshuk Jain Advocate with Mr. Saurabh Jain Advocate.

Mr. Ayush Singh Advocate on behalf of Mr. Punit Singhvi Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

29/09/2022

At the request of learned counsel for the petitioner, the

matter is adjourned.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-83

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