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Phool Chand Yadav Son Of Sheonath vs State Of Rajasthan
2022 Latest Caselaw 6449 Raj/2

Citation : 2022 Latest Caselaw 6449 Raj/2
Judgement Date : 29 September, 2022

Rajasthan High Court
Phool Chand Yadav Son Of Sheonath vs State Of Rajasthan on 29 September, 2022
Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani
                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                              D.B. Public Interest Litigation Petition No. 6817/2022

                                       Phool Chand Yadav & Ors.
                                                                                                         ----Petitioners
                                                                          Versus
                                       State Of Rajasthan & Ors.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Jai Raj Tantia Advocate. For Respondent(s) : Mr. Ganesh Meena, Additional Advocate General.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

29/09/2022

At the request of learned counsel for the parties, the matter

is adjourned.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-80

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