M/S Rajesh Fruit Company (Since ... vs Income Tax Office
2022 Latest Caselaw 6440 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                     D.B. Civil Writ Petition No. 6646/2022

                                      M/s Rajesh Fruit Company (Since Dissolved), Having Its Office At
                                      B 11 New Subji Mandi, Alwar 301001 Through Its Ex-Partner Shri
                                      Praveen Batra S/o Bheem Sen.
                                                                                                        ----Petitioner
                                                                         Versus
                                      Income Tax Office, Ward 1(2), Alwar Having An Office At C R
                                      Building, Moti Doongri Road, Alwar, Rajasthan 301001
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Prashant Daga, Advocate For Respondent(s) : Ms. Parinitoo Jain, Advocate

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

29/09/2022

Heard.

After hearing learned counsel for the parties, we are not

inclined to pass any interim order as the matter would require

hearing because the very issue as to whether the firm actually

was dissolved, itself has been doubted by the respondents as the

firm's account was being operated without informing the Income

Tax Department regarding dissolution of the firm. Therefore, stay

application is rejected.

List after eight weeks.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Mohita /60

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