Ms. Pinky Meena D/O Shri Sampat Ram ... vs The High Court Of Judicature
2022 Latest Caselaw 6416 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Writ Petition No. 6752/2020

                                   Ms. Pinky Meena D/o Shri Sampat Ram Meena
                                                                                                      ----Petitioner
                                                                       Versus
                                   The High Court Of Judicature
                                                                                                    ----Respondent

Connected With D.B. Civil Writ Petition No. 7526/2019 Ram Niwash Meena S/o Shri Roodmal Meena

----Petitioner Versus The Rajasthan High Court

----Respondent

For Petitioner(s) : Mr. Shovit Jhajharia For Respondent(s) : Mr. Vishnu Bohra for Mr. Ajit Maloo

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

28/09/2022

List these matters on 12.10.2022.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /30-31

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