Santosh Kumar Sexena S/O Late Shri ... vs M/S Shree Sidhi Vinayak Society
2022 Latest Caselaw 6412 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 45/2021

                                   Santosh Kumar Sexena S/o Late Shri K.n. Saxena
                                                                                                     ----Petitioner
                                                                      Versus
                                   M/s Shree Sidhi Vinayak Society
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Ambrish Vashisth for Mr. Chain Singh Rathore For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/09/2022

Issue fresh notice to the sole respondent. Issue notice by

registered post as well.

List this matter on 23.11.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /4

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