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S And R Erectors vs Union Of India
2022 Latest Caselaw 6373 Raj/2

Citation : 2022 Latest Caselaw 6373 Raj/2
Judgement Date : 27 September, 2022

Rajasthan High Court
S And R Erectors vs Union Of India on 27 September, 2022
Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani
                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                        D.B. Civil Writ Petition No. 6803/2020

                                       S and R Erectors
                                                                                                           ----Petitioner
                                                                           Versus
                                       Union Of India & Ors.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Anupam Bhargava Advocate on behalf of Mr. Ashish Kumar Singh Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

27/09/2022

At the request of learned counsel for the petitioner, the

matter is adjourned for two weeks.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-5

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