Smt. Farzana W/O Sh. Abdul Rajjak vs State Of Rajasthan
2022 Latest Caselaw 6353 Raj/2

Citation : 2022 Latest Caselaw 6353 Raj/2
Judgement Date : 23 September, 2022

Rajasthan High Court

Smt. Farzana W/O Sh. Abdul Rajjak vs State Of Rajasthan on 23 September, 2022

Bench: Sameer Jain

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 1189/2022

                                    Smt. Farzana W/o Sh. Abdul Rajjak
                                                                                                        ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Vinay Pal Yadav For Respondent(s) : Mr. S.S. Mehla, PP

HON'BLE MR. JUSTICE SAMEER JAIN

Judgment/Order

23/09/2022

Arguments heard and concluded.

Judgment is reserved.

(SAMEER JAIN),J

Arun/4

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