Kumari Kusum Saini vs C B S E
2022 Latest Caselaw 6329 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 6124/2018

                                   Kumari Kusum Saini
                                                                                                         ----Petitioner
                                                                          Versus
                                   CBSE
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Dinesh Kumar Garg Advocate.

For Respondent(s) : None.

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Judgment / Order

22/09/2022

Learned counsel for the petitioner has submitted that there is

urgency in the matter as the issue involved in this petition is

regarding change of date of birth of the petitioner.

List this case on 28.09.2022.

(ASHOK KUMAR GAUR),J

Sanjay Kumawat-66

Powered by TCPDF (www.tcpdf.org)