M/S Sanjeev Brothers vs Union Of India Through General ...
2022 Latest Caselaw 6326 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 28/2022

                                   M/s Sanjeev Brothers,
                                                                                                     ----Petitioner
                                                                      Versus
                                   Union Of India Through General Manager, North Western
                                   Railway,
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Jatin Agarwal For Respondent(s) : Mr. Anand Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

22/09/2022

It is contended by counsel for the respondent that the reply

has been filed.

Office is directed to tag the same with the file.

List this matter on 13.10.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /15

Powered by TCPDF (www.tcpdf.org)