Naresh Kumar Sharma Son Of ... vs Pawan Kumar Goyal
2022 Latest Caselaw 6324 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                              D.B. Civil Contempt Petition No. 543/2022

                                   Naresh Kumar Sharma Son Of Badluram
                                                                                                       ----Petitioner
                                                                        Versus
                                   Pawan Kumar Goyal,
                                                                                                     ----Respondent

For Petitioner(s) : Mr. D P Sharma For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

22/09/2022

Issue notice to the respondent. Rule is made returnable

within six weeks.

List this matter after six weeks.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /25

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