M/S Prl Projects And ... vs State Of Rajasthan Through Chief ...
2022 Latest Caselaw 6323 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 30/2022

                                   M/s Prl Projects And Infrastructure Ltd.
                                                                                                       ----Petitioner
                                                                       Versus
                                     State Of Rajasthan
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Amit Lubhaya For Respondent(s) : Mr. Rohit Choudhary, Dy.G.C

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

22/09/2022

Office is directed to tag the reply with the file.

Counsel for the applicant seeks time to place the correct

document on record.

List this matter on 09.11.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /16

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