Anita Panihar vs State Of Raj And Ors
2022 Latest Caselaw 6238 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 16477/2017

                                    Anita Panihar
                                                                                                       ----Petitioner
                                                                       Versus
                                    State Of Raj And Ors
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Ram Rakh Sharma, Adv. For Respondent(s) : Mr. S. S. Raghav, AAG

HON'BLE MR. JUSTICE SAMEER JAIN

Order

16/09/2022

Learned counsel for the respondents seeks time to study the

matter.

List after one week.

Copy of the judgment relied upon be supplied to learned

State counsel.

(SAMEER JAIN),J

Pooja /5

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