Durga Shankar Bareth S/O Late Sh. ... vs Shayam Lal S/O Sh. Karamchand
2022 Latest Caselaw 6216 Raj/2

Citation : 2022 Latest Caselaw 6216 Raj/2
Judgement Date : 15 September, 2022

Rajasthan High Court

Durga Shankar Bareth S/O Late Sh. ... vs Shayam Lal S/O Sh. Karamchand on 15 September, 2022

Bench: Mahendar Kumar Goyal

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 5511/2021

                                   Durga Shankar Bareth
                                                                                                       ----Petitioner
                                                                       Versus
                                   Shayam Lal & Ors.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Ajay Goyal Advocate. For Respondent(s) : None.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

15/09/2022

List the matter tomorrow i.e. 16.09.2022.

(MAHENDAR KUMAR GOYAL),J

Sanjay Kumawat-261

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