Ashoka Transport Company vs The Regional Transport Authority
2022 Latest Caselaw 6209 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 10598/2022

                                   Ashoka Transport Company
                                                                                                       ----Petitioner
                                                                        Versus
                                   The Regional Transport Authority
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Satish Kumar Khandelwal Advocate.

For Respondent(s) : Mr. Ganesh Parihar, Additional Advocate with Sameer Sharma Advocate.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

15/09/2022

List the matter on 20.09.2022 for dictation of the order.

(MAHENDAR KUMAR GOYAL),J

Sanjay Kumawat-263

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