Jwan Singh Son Of Shri Mangya vs The District Collector
2022 Latest Caselaw 6208 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 12536/2022

                                   Jwan Singh & ors.
                                                                                                          ----Petitioners
                                                                           Versus
                                   The District Collector, Karauli, Rajasthan & Anr.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Rahul Tiwari Advocate.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

15/09/2022

In view of the application (2/2022), the defect No.1 is

waived.

List the matter on 29.09.2022 as prayed.

(MAHENDAR KUMAR GOYAL),J

Sanjay Kumawat-24

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