Santosh Kumar Sharma vs Smt Shakuntala Singh
2022 Latest Caselaw 6207 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  S.B. Civil Revision Petition No. 133/2017

                                   Santosh Kumar Sharma S/o late Shri Kashi Nath Sharma, r/o
                                   Barwara House Servant Quarters, Civil Lines, Ajmer Road, Jaipur
                                                                                                               ----Petitioner
                                                                          Versus
                                   Smt Shakuntala Singh W/o Shri Harender Singh, r/o 6/8 Barwara
                                   House Colony, Civil Lines, Ajmer Road, Jaipur
                                                                                                          ----Respondent

For Petitioner(s) : Mr. R. K. Mathur, Sr. Adv. with Mr. Ram Prasad Sharma For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

15/09/2022

Counsel for petitioner submits that since the original

contempt petition before the trial court has been dismissed as

abated vide order dated 05.04.2019, therefore the instant revision

petition has rendered infructuous and accordingly the same is

dismissed as withdrawn.

Any other pending application(s), if any, stand(s) disposed

of.

(SUDESH BANSAL),J

TN/22

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