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Ramswaroop Kaswan S/O Dayaram vs The State Of Rajasthan
2022 Latest Caselaw 6204 Raj/2

Citation : 2022 Latest Caselaw 6204 Raj/2
Judgement Date : 15 September, 2022

Rajasthan High Court
Ramswaroop Kaswan S/O Dayaram vs The State Of Rajasthan on 15 September, 2022
Bench: Inderjeet Singh
      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 10197/2022

1.     Ramswaroop Kaswan S/o Dayaram, Aged About 23 Years,
       R/o Vpo Kumas Jatan, Via Laxmangarh, District Sikar,
       Rajasthan.
2.     Rajesh Kumar Godara S/o Ramniwas Godara, Aged About
       22 Years, R/o Vpo Chuwas Via Fatehpur, District Sikar,
       Rajasthan.
                                                                  ----Petitioners
                                   Versus
1.     The State Of Rajasthan, Through Principal Secretary
       (Energy), Govt. Of Rajasthan, Jaipur
2.     Rajasthan Rajya Vidyut Prasaran Nigam Ltd, Vidyut
       Bhawan, Janpath, Jyoti Nagar, Jaipur (Raj.) Through Its
       Secretary (Admn.).
3.     The Joint Director (Pers And Admn.), Rajasthan Rajya
       Vidyut Utpadan Nigam Limited, Vidyut Bhawan, Janpath,
       Jyoti Nagar, Jaipur (Raj.)
4.     The Secretary (Admn.), Jaipur Vidyut Nigam Limited,
       Vidyut Bhawan, Jyoti Nagar, Jaipur, Raj.
5.     The Managing Director, Jaipur Vidyut Nigam Limited,
       Vidyut Bhawan, Jyoti Nagar, Jaipur, Raj.
6.     The Chief Personal Officer, Jaipur Vidyut Nigam Limited,
       Vidyut Bhawan, Jyoti Nagar, Jaipur, Raj.
7.     The Director, Institute Of Banking Personnel Selection,
       Ibps House, 90 Feet, D.p. Road, Near Thakur Polytechnic,
       Off. Western Express Highway, P.b. No.8587, Kandivali
       (East), Mumbai.
                                                                ----Respondents

For Petitioner(s) : Mr. Ram Pratap Saini, Adv. For Respondent(s) : Mr. Virendra Lodha, Sr. counsel assisted by Mr. Rachit Sharma, Adv. Mr. Bhagwat Singh Choudhary, Dy. G.C.

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

(2 of 2) [CW-10197/2022]

15/09/2022

Counsel for the petitioners submitted that the issue involved

in this writ petition has been considered and decided by this court

in the matter of Ravi Kumar Kulhari Vs. Rajasthan Rajya Vidyut

Prasaran Nigam Ltd & Ors. (S.B. Civil Writ Petition No. 7345/2022)

and other connected petitions, decided on 09.09.2022.

In view of the judgment passed by this court in the matter of

Ravi Kumar Kulhari(supra), this writ petition stands dismissed.

(INDERJEET SINGH),J

JYOTI /394

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