M/S Madhav Infra Projects Limited vs All India Arya Samajis Society
2022 Latest Caselaw 6194 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 85/2022

                                   M/s Madhav Infra Projects Limited
                                                                                                     ----Petitioner
                                                                      Versus
                                   All India Arya Samajis Society
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Hitesh Jatawat for Mr. Vivek Dangi For Respondent(s) : Mr. Ram Chandra Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

14/09/2022

Mr. Ram Chandra Sharma, Advocate has put in appearance

on behalf of the sole respondent. Accordingly, service is complete.

He seeks time to file reply.

Time sought for is granted. Reply, if any, be filed within four

weeks.

List this matter on 02.11.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /29

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