Kingsroad Handelsges M.B.H vs Raj Grow Impex Llp
2022 Latest Caselaw 6192 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 69/2022

                                   Kingsroad Handelsges M.b.h,
                                                                                                     ----Petitioner
                                                                      Versus
                                   Raj Grow Impex Llp.
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Udit Purohit Ms. Saloni Purohit For Respondent(s) : None present

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

14/09/2022

Service is complete. No one has put in appearance on behalf

of the respondent despite service.

List this matter on 02.11.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /28

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