Anil Kumar Vijaywargiya Son Of ... vs M/S Chopra Brothers
2022 Latest Caselaw 6190 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 66/2022

                                   Anil Kumar Vijaywargiya Son Of Shri Girraj Kumar Vijaywargiya
                                                                                                     ----Petitioner
                                                                      Versus
                                   M/s Chopra Brothers
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Vinod Pathak For Respondent(s) : Mr. R B Sharma Ganthola

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

14/09/2022

Counsel for the respondent states that he has filed the reply

today.

List this matter on 22.09.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /27

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