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Parmeshwari Choudhary D/O Ram Deo ... vs State Of Rajasthan
2022 Latest Caselaw 6116 Raj/2

Citation : 2022 Latest Caselaw 6116 Raj/2
Judgement Date : 8 September, 2022

Rajasthan High Court
Parmeshwari Choudhary D/O Ram Deo ... vs State Of Rajasthan on 8 September, 2022
Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani
                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                      D.B. Civil Writ Petition No. 13579/2021

                                       Parmeshwari Choudhary
                                                                                                          ----Petitioner
                                                                          Versus
                                       State Of Rajasthan & Ors.
                                                                                                       ----Respondents
                                      For Petitioner(s)          :    None.
                                      For Respondent(s)          :    Ms. Srijana Shrestha Advocate on

behalf of Mr. C.L. Saini, Additional Advocate General.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

08/09/2022

No one has put in appearance on behalf of the petitioner.

The matter is adjourned.

It is made clear that on the next date of hearing, if no

appearance is made on behalf of the petitioner, this Court may

proceed to dismiss the petition for want of prosecution.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-60

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