M/S S. N. Kapoor Export vs M/S Saraswati Global Limited
2022 Latest Caselaw 6110 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

              S.B. Other Original Suit No. 1/2019

M/s S. N. Kapoor Export
                                                                  ----Petitioner
                                   Versus
M/s Saraswati Global Limited
                                                                ----Respondent

Connected With S.B. Other Original Suit No. 2/2019 M/s S. N. Kapoor Export

----Petitioner Versus M/s Saraswati Global Limited

----Respondent S.B. Other Original Suit No. 3/2019 M/s S. N. Kapoor Export

----Petitioner Versus M/s Saraswati Global Limited

----Respondent S.B. Civil Contempt Petition No. 614/2019 M/s S. N. Kapoor Export

----Petitioner Versus M/s Saraswati Global Limited

----Respondent

For Petitioner(s) : Mr. Rishabh Khandelwal For Respondent(s) : Mr. Ashwani Gupta

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/09/2022

Mr. Ashwani Gupta has put in appearance on behalf of the

defendant.

(2 of 2) [OOS-1/2019]

Counsel for the plaintiff is directed to supply copy of the

application to the counsel for the defendant.

List these matters on 20.10.2022.

Till then, interim order, if any shall continue.

(PANKAJ BHANDARI),J

ARTI SHARMA /18-21

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