M/S Super Agencies, ... vs Union Of India Through General ...
2022 Latest Caselaw 6109 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 29/2022

                                   M/s Super Agencies, Proprietorship Firm,
                                                                                                     ----Petitioner
                                                                      Versus
                                   Union Of India Through General Manager and Anr.
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Pritam Singh for Mr. Jatin Agarwal For Respondent(s) : Mr. Namandeep Singh

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/09/2022

Mr. Namandeep Singh has put in appearance on behalf of

Respondent No.2.

Service is complete.

Counsel for the Respondent No.2 seeks time to file reply.

Time sought for is granted. Reply, if any, be filed within three

weeks.

List this matter on 03.11.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /14

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