Ravinder Gaur S/O Sh. S.R. Sharma vs M/S Jagrit Infrastructure ...
2022 Latest Caselaw 6093 Raj/2

Citation : 2022 Latest Caselaw 6093 Raj/2
Judgement Date : 7 September, 2022

Rajasthan High Court

Ravinder Gaur S/O Sh. S.R. Sharma vs M/S Jagrit Infrastructure ... on 7 September, 2022

Bench: Pankaj Bhandari

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 51/2022

                                   Ravinder Gaur S/o Sh. S.r. Sharma
                                                                                                     ----Petitioner
                                                                      Versus
                                   M/s Jagrit Infrastructure Private Limited
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Dinesh Bishnoi For Respondent(s) : Mr. Hitesh Mishra

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

07/09/2022

Service is complete.

Mr. Hitesh Mishra has put in appearance on behalf of the

respondent. He seeks time to file reply.

Time sought for is granted. Reply, if any, be filed within three

weeks.

List this matter on 12.10.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /12