Citation : 2022 Latest Caselaw 6089 Raj/2
Judgement Date : 7 September, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Arbitration Application No. 161/2021
Kamal Drives And Automation Services
----Petitioner
Versus
Commander Work Engineer
----Respondent
For Petitioner(s) : Mr. Rahul Joshi For Respondent(s) :
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
07/09/2022
List this matter on 15.09.2022.
(PANKAJ BHANDARI),J
ARTI SHARMA /8
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