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Shreyansh Healthcare Pvt. Ltd vs M/S B.K. Pharma And Surgicals
2022 Latest Caselaw 6087 Raj/2

Citation : 2022 Latest Caselaw 6087 Raj/2
Judgement Date : 7 September, 2022

Rajasthan High Court
Shreyansh Healthcare Pvt. Ltd vs M/S B.K. Pharma And Surgicals on 7 September, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 159/2021

                                   Shreyansh Healthcare Pvt. Ltd.
                                                                                                     ----Petitioner
                                                                      Versus
                                   M/s B.k. Pharma And Surgicals,
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Siddharth Bapna For Respondent(s) : Mr. S. L. Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

07/09/2022

It is informed by counsel for the respondent that he has filed

the reply, however, Office has pointed out some defect which he

would cure.

List this matter on 15.09.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /7

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