Shri Ramjaan Shah Son Of Shri ... vs Government Of Rajasthan
2022 Latest Caselaw 6078 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      S.B. Civil First Appeal No. 519/2022

                                   Shri Ramjaan Shah Son Of Shri Shahabuddin, & Anr.
                                                                                                        ----Appellants
                                                                         Versus
                                   Government Of Rajasthan & Ors.
                                                                                                      ----Respondents

For Appellant(s) : Mr. S. Gaharana For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

07/09/2022

Appellant-plaintiffs have preferred this first appeal against

the judgment and decree dated 13.07.2022 passed by Additional

Sessions Judge, No.5, Jaipur Metropolitan-II in civil suit

No.34/2021 (CIS No.209/2021) whereby and whereunder their

civil suit filed under Order 7 Rule 11 CPC has been dismissed.

Let record of the trial court be summoned.

List thereafter.

(SUDESH BANSAL),J

TN/17

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