Sunbeam Lightweighting ... vs Commissioner, Central Excise And ...
2022 Latest Caselaw 6056 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                        D.B. Central Excise Appeal No. 2/2022

                                       Sunbeam Lightweighting Solutions Pvt. Ltd.
                                                                                                           ----Appellant
                                                                            Versus
                                       Commissioner, Central Excise And CGST
                                                                                                         ----Respondent

For Appellant(s) : Ms. Priyamvada Joshi Advocate on behalf of Mr. Narendra Singhvi Advocate.

For Respondent(s) : Ms. Mahi Yadav Advocate with Mr. Yatharth Gupta Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

06/09/2022

Learned counsel for the respondent prays for and is granted

two weeks time to file reply to the stay application.

Matter be listed after two weeks.

Interim order to continue.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-26

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