Munish Kumar Sharma vs State Of Raj And Ors
2022 Latest Caselaw 6055 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                    D.B. Civil Writ Petition (PIL) No. 8354/2016

                                       Munish Kumar Sharma
                                                                                                          ----Petitioner
                                                                          Versus
                                       State Of Rajasthan & Ors.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Satish Khandal Advocate on behalf of Mr. Munish Kumar Sharma Advocate.

For Respondent(s) : Mr. Anil Mehta, Additional Advocate General with Mr. Yashodhar Pandey Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

06/09/2022

Learned counsel for the petitioner prays for an adjournment,

on the ground that arguing counsel is not well, which is not

opposed.

Prayer is allowed.

Matter be listed after three weeks.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-23

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