Gajadhar Sharma S/O Ramdayal ... vs State Of Rajasthan
2022 Latest Caselaw 6054 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                           D.B. PIL Petition No. 1776/2022

                                       Gajadhar Sharma
                                                                                                           ----Petitioner
                                                                           Versus
                                       State Of Rajasthan & Ors.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. D.D. Khandelwal Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

06/09/2022

List this case along with D.B. Civil Writ (PIL) Petition

No.12430/2020.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-19

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