Ravinder @ Ravinderpuri vs Prashali
2022 Latest Caselaw 12040 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 1344/2022 Ravinder @ Ravinderpuri S/o Prempuri, Aged About 34 Years, R/ o House No. 276, Gali No. 5, Santosh Nagar, Gariyawas, P.s. Hiran Mangari, Udaipur, Distt. Udaipur (Raj.)

----Appellant Versus Prashali W/o Ravinder @ Ravinderpuri, Aged About 30 Years, D/o Madan, R/o House No. 276, Gali No. Santosh Nagar, Gariyawas, P.s. Hiran Mangari, Udaipur, Distt. Udaipur (Raj.), At Present R/o 8/4, Mahaveer Complex, Nathdwara, Distt. Rajsamand (Raj.)

----Respondent

For Appellant(s) : Ms. Varsha Purohit For Respondent(s) :

HON'BLE MR. JUSTICE FARJAND ALI Order 29/09/2022

Heard.

Issue notice of the appeal as well as stay application to the

respondent.

Call for record.

Looking to the peculiar facts of the case that an amount of

Rs.30,000/- per month has been directed to be paid to the

respondent and it is asserted that the appellant earns Rs.12,000/-

per month salary, It is deemed appropriate to direct that till next

date of hearing effect and operation of judgment and decree dated

24.06.2022 passed by learned Addl. Distt. Judge, Nathdwara in

civil misc. case No.04/2021 shall remain in abeyance provided the

appellant shall deposit a sum of Rs.8,000/- per month to the

respondent.

(FARJAND ALI),J 30-Anshul/-

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