Narayan Lal Kumawat vs State Of Rajasthan
2022 Latest Caselaw 11800 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 4718/2022

Narayan Lal Kumawat S/o Prem Chand @ Pema Kumawat, Aged About 36 Years, R/o Lodhiyana, Police Station Bigod, District Bhilwara, At Present Near Ahinsa Circle, Near Senior Secondary Street, Mandalgarh, Police Station Mandalgarh, District Bhilwara. (At Present Lodged In District Jail, Bhilwara)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. BS Charan For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

21/09/2022

After attempting to argue the matter for quite sometime,

learned counsel for the petitioners has submitted that he does not

want to press this criminal misc. bail application.

Accordingly, this criminal misc. bail application preferred by

the petitioner under Section 439 Cr.P.C. is dismissed as not

pressed.

(VIJAY BISHNOI),J SURABHII/162-

Powered by TCPDF (www.tcpdf.org)