Rajesh Kumar Agarwal vs Rajkumar
2022 Latest Caselaw 11799 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 19214/2018

Rajesh Kumar Agarwal

----Petitioner Versus Rajkumar

----Respondent

For Petitioner(s) : Mr. Anirudh Khatri For Respondent(s) : None present

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

21/09/2022

IA No. 1/2022:-

The petitioner has moved the present application inter alia

seeking extension of interim order by indicating that

notwithstanding the interim order dated 19.12.2018 passed by

this Court, the trial Court is proceeding with the matter in light of

judgment dated 28.03.2018 of Hon'ble Supreme Court in the case

of Asian Resurfacing of Road Pvt. Ltd. & Anr. V/s CBI.

Nobody is present on behalf of the respondents to oppose

the application.

For the reasons stated in the application, the same is

allowed.

The interim order dated 19.12.2018 passed by this Court is

extended till vacated or modified.

(VINIT KUMAR MATHUR),J 118-Shahenshah/-

Powered by TCPDF (www.tcpdf.org)