Genius Pvt. Iti vs State Of Rajasthan
2022 Latest Caselaw 11467 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10015/2022

Genius Pvt. Iti

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Mahaveer Bishnoi Mr. Vijay Bishnoi For Respondent(s) : Mr. Manish Vyas, AAG Mr. Mukesh Rajpurohit, DSG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/09/2022

Learned counsel for the petitioner is directed to supply copy

of the writ petition to Mr. Manish Vyas, learned AAG and Mr.

Mukesh Rajpurohit, learned DSG. They may file reply to the writ

petition by the next date of hearing.

List on 12.10.2022.

(VIJAY BISHNOI),J

68-AjaySingh/-

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