Kailash vs State Of Rajasthan And Ors
2022 Latest Caselaw 11455 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 16000/2017

Kailash S/o Shri Bhanwar Singh, aged about 32 years, R/o Ward No. 32, Khatipura Mohalla, Khasra No. 481, Badli, Badli Road, Nagaur, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan Through The Secretary, Department Of Revenue, Government Of Rajasthan, Jaipur, Rajasthan.

2. The District Collector, Nagaur, Rajasthan.

3. The Municipal Council, Nagaur Through Its Commissioner.

4. The Tehsildar, Nagaur, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Vinod Choudhary For Respondent(s) : Mr. Sunil Mehta

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

14/09/2022

Learned counsel for the parties are in agreement that the

controversy involved in the present case is squarely covered by

the judgment passed by this Court on 02/08/2022 in a batch of

writ petitions led by S.B. Civil Writ Petition No.3884/2017,

Prabhu Ram & Ors. vs. State of Rajasthan & Ors.

For the self same reasons, the present writ petition is

disposed of in terms of order dated 02/08/2022 passed in Prabhu

Ram's case (supra).

(VINIT KUMAR MATHUR),J 80-SanjayS/-

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