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Prabhuram vs Nagar Zila Khadi Gramodyog Sang
2022 Latest Caselaw 11341 Raj

Citation : 2022 Latest Caselaw 11341 Raj
Judgement Date : 12 September, 2022

Rajasthan High Court - Jodhpur
Prabhuram vs Nagar Zila Khadi Gramodyog Sang on 12 September, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 11775/2022

1. Prabhuram S/o Shri Sanwlaram, Aged About 68 Years, By Caste Meghwal, R/o Sinod, Tehsil Nagaur At Present R/o Zila Khadi Gramodyog Sang Parisar, Basani Road, Nagaur (Raj.).

2. Megharam S/o Shri Prabhuram, Aged About 40 Years, By Caste Meghwal, R/o Sinod, Tehsil Nagaur At Present R/o Zila Khadi Gramodyog Sang Parisar, Basani Road, Nagaur (Raj.).

----Petitioners Versus Nagar Zila Khadi Gramodyog Sang, Basni Road, Nagaur Through Arjundas S/o Sh. Hajaridas, By Caste Sad, R/o Nagaur President.

----Respondent

For Petitioner(s) : Mr. Harshit Purohit For Respondent(s) : Mr. Vinay Jain

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/09/2022

After attempting to argue the matter on merits for quite

some time, learned counsel for the petitioners has submitted that

he does not want to press this writ petition.

Accordingly, this writ petition is dismissed as not pressed.

(VIJAY BISHNOI),J 153-mohit/-

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