Thavra @ Thavar Chand vs State Of Rajasthan
2022 Latest Caselaw 11270 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 502/2022

Thavra @ Thavar Chand

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Amitabh Acharya For Respondent(s) : Mr. RR Chapparwal, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

08/09/2022

Learned counsel for the petitioner prays for and is granted

two weeks' time to prepare the matter.

List after two weeks.

(FARJAND ALI),J (VIJAY BISHNOI),J Surabhii/30-

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