Niji College Samiti Jodhpur ... vs Jai Narain Vyas University, ...
2022 Latest Caselaw 11182 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 9514/2022

Niji College Shikshan Sansthan Welfare Society

----Petitioner Versus The Jai Narain Vyas University, Jodhpur

----Respondent Connected With D.B. Civil Writ Petition No. 8814/2022 Niji College Samiti Jodhpur Sambhag

----Petitioner Versus Jai Narain Vyas University, Jodhpur

----Respondent

For Petitioner(s) : Mr. Rahul Vyas Mr. Pradeep Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

07/09/2022

List these writ petitions along with DBCWP Nos.7559/2022

and 2906/2022 while showing name of Mr. Rajesh Panwar as

counsel for the respondent.

Interim order, if any, shall continue till the next date.

(FARJAND ALI),J (VIJAY BISHNOI),J

14-AjaySingh/-

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